Ramavati Devi vs Union Of India Thru Secy. ...
2014 Latest Caselaw 6023 ALL

Citation : 2014 Latest Caselaw 6023 ALL
Judgement Date : 5 September, 2014

Allahabad High Court

Ramavati Devi vs Union Of India Thru Secy. ... on 5 September, 2014

Bench: Ravindra Singh, Ashwani Kumar Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 3446 of 2005
 

 
Petitioner :- Ramavati Devi
 
Respondent :- Union Of India Thru Secy. Petroleum & Nat.Gases & 2 Ors.
 
Counsel for Petitioner :- Devendra K. Arora
 
Counsel for Respondent :- Dipak Seth,Anil Kumar,D.K. Arora,G K Singh
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Ashwani Kumar Singh,J.

None appears to press this petition.

Heard learned Standing Counsel.

Due to efflux of time, this petition has become infructuous.

Interim order, if any, is hereby vacated.

Accordingly, this petition is disposed of.

Order Date :- 5.9.2014

RPD

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