Citation : 2014 Latest Caselaw 6009 ALL
Judgement Date : 5 September, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 7 Case :- MISC. BENCH No. - 1993 of 2004 Petitioner :- Wahab Chaudhary Respondent :- State Of U.P. Thru Secy. Nagar Vikas & 2 Ors. Counsel for Petitioner :- Mohd. Tariq Iqbal Counsel for Respondent :- C.S.C. Hon'ble Ravindra Singh,J.
Hon'ble Ashwani Kumar Singh,J.
None appears to press this petition.
Heard learned Standing Counsel.
Due to efflux of time, this petition has become infructuous.
Interim order, if any, is hereby vacated.
Accordingly, this petition is disposed of.
Order Date :- 5.9.2014
RPD
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