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Golu @ Raja Dohrey vs State Of U.P.
2014 Latest Caselaw 6006 ALL

Citation : 2014 Latest Caselaw 6006 ALL
Judgement Date : 5 September, 2014

Allahabad High Court
Golu @ Raja Dohrey vs State Of U.P. on 5 September, 2014
Bench: Ramesh Sinha



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 26811 of 2014
 

 
Applicant :- Golu @ Raja Dohrey
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Santosh Singh,B.N.Singh
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Ramesh Sinha,J.

Heard Sri B.N.Singh, learned counsel for the applicant and Sri Nikhil Chaturvedi, learned AGA for the State.

It has been stated by learned counsel for the applicant that an amendment application has been filed in registry on 29.08.2014 for correcting the order dated 22.08.2014 passed by this Court.

Office is directed to trace out the same and place it on record.

Put up on Monday.

Order Date :- 5.9.2014

Ajay

 

 

 
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