Shyam Sundar Sharma & 2 Others vs Sriram Sharma & 3 Others
2014 Latest Caselaw 5989 ALL

Citation : 2014 Latest Caselaw 5989 ALL
Judgement Date : 5 September, 2014

Allahabad High Court

Shyam Sundar Sharma & 2 Others vs Sriram Sharma & 3 Others on 5 September, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 2141 of 2014
 

 
Petitioner :- Shyam Sundar Sharma & 2 Others
 
Respondent :- Sriram Sharma & 3 Others
 
Counsel for Petitioner :- O.P. Shukla
 

 
Hon'ble Abhinava Upadhya,J.

(Order on Civil Misc. Recall Application No. 291982 of 2014)

There is no error in the order dated 22.8.2014.

The application is, accordingly, rejected.

Order Date :- 5.9.2014

SKM

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