Citation : 2014 Latest Caselaw 5988 ALL
Judgement Date : 5 September, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 26 Case :- WRIT - C No. - 47601 of 2014 Petitioner :- Kanchhi Lal Respondent :- Murari Lal Counsel for Petitioner :- Ram Murat Singh Hon'ble Abhinava Upadhya,J.
As prayed, put up this matter on Tuesday, i.e., 9.9.2014 as fresh.
When the case is listed next the name of Sri Anil Kumar Shukla be shown as counsel for the respondent.
The vakalatnama filed by Sri Anil Kumar Shukla, Advocate on behalf of the respondent be taken on record.
Order Date :- 5.9.2014
SKM
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