Citation : 2014 Latest Caselaw 5978 ALL
Judgement Date : 5 September, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 11 Case :- APPLICATION U/S 482 No. - 2709 of 2007 Applicant :- Smt. Sunita Jain Opposite Party :- State Of U.P. And Others Counsel for Applicant :- R.K. Gupta Counsel for Opposite Party :- Govt. Advocate Hon'ble Akhtar Husain Khan,J.
The case is passed over on the illness slip of Shri R.K. Gupta, learned counsel for the applicant.
List in the next cause list before the appropriate Bench.
Order Date :- 5.9.2014
RU
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!