M/S Shri Ram Flour Mils India (P) ... vs Commissioner Of Income Tax, ...
2014 Latest Caselaw 5934 ALL

Citation : 2014 Latest Caselaw 5934 ALL
Judgement Date : 5 September, 2014

Allahabad High Court

M/S Shri Ram Flour Mils India (P) ... vs Commissioner Of Income Tax, ... on 5 September, 2014

Bench: Tarun Agarwala, Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- INCOME TAX APPEAL No. - 36 of 2006
 

 
Appellant :- M/S Shri Ram Flour Mils India (P) Ltd.
 
Respondent :- Commissioner Of Income Tax, Bareilly & Others
 
Counsel for Appellant :- Rakesh Ranjan Agrawal,Suyash Agarwal
 
Counsel for Respondent :- S.C.,A.N. Mahajan,R.K.Upadhyay
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Dr. Satish Chandra,J.

The case is passed over on the request of learned counsel for the appellant.

Order Date :- 5.9.2014

pp/

(Dr. Satish Chandra,J.) (Tarun Agarwala,J.)

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