Ravi vs State Of U.P.
2014 Latest Caselaw 5932 ALL

Citation : 2014 Latest Caselaw 5932 ALL
Judgement Date : 5 September, 2014

Allahabad High Court

Ravi vs State Of U.P. on 5 September, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 11771 of 2014
 

 
Applicant :- Ravi
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Mohd. Israr
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Heard Sri Mohd. Israr, learned counsel for the applicant, Sri R.K. Maurya, learned A.G.A. for the State and perused the record.

Looking to the nature of allegations made against the applicant, list after three weeks before the appropriate Bench.

Order Date :- 5.9.2014

Ajay

Download the LatestLaws.com Mobile App