Raj Dev Singh & Anr. vs State Of U.P. Thru D.M., Sultanpur ...
2014 Latest Caselaw 5928 ALL

Citation : 2014 Latest Caselaw 5928 ALL
Judgement Date : 5 September, 2014

Allahabad High Court

Raj Dev Singh & Anr. vs State Of U.P. Thru D.M., Sultanpur ... on 5 September, 2014

Bench: Ravindra Singh, Ashwani Kumar Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 8742 of 2007
 

 
Petitioner :- Raj Dev Singh & Anr.
 
Respondent :- State Of U.P. Thru D.M., Sultanpur & 18 Ors.
 
Counsel for Petitioner :- Lakshman Singh
 
Counsel for Respondent :- C.S.C.,Haushila Prasad,R.N. Gupta
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Ashwani Kumar Singh,J.

Heard learned counsel for the petitioners and learned Standing Counsel.

This writ petition is disposed of in terms of interim order dated 21.11.2007.

Order Date :- 5.9.2014

RPD

Download the LatestLaws.com Mobile App