Pradeep Kumar Pandey vs State Of U.P. And 3 Ors
2014 Latest Caselaw 5922 ALL

Citation : 2014 Latest Caselaw 5922 ALL
Judgement Date : 5 September, 2014

Allahabad High Court

Pradeep Kumar Pandey vs State Of U.P. And 3 Ors on 5 September, 2014

Bench: Sheo Kumar Singh, Dinesh Maheshwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 47693 of 2014
 

 
Petitioner :- Pradeep Kumar Pandey
 
Respondent :- State Of U.P. And 3 Ors
 
Counsel for Petitioner :- Pankaj Kumar Mishra
 
Counsel for Respondent :- C.S.C.,Ajay Kumar
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Dinesh Maheshwari,J.

Similar matters, leading matter being Writ A No. 41352 of 2014 is said to be pending before this court.

In view of the aforesaid, connect this petition with the writ petition, referred above.

Order Date :- 5.9.2014

M.A.A.

(Dinesh Maheshwari, J.) ( S.K. Singh,J.)

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