Smt. Beena Srivastava vs State Of U.P. Thru Secy. Housing ...
2014 Latest Caselaw 5921 ALL

Citation : 2014 Latest Caselaw 5921 ALL
Judgement Date : 5 September, 2014

Allahabad High Court

Smt. Beena Srivastava vs State Of U.P. Thru Secy. Housing ... on 5 September, 2014

Bench: Ravindra Singh, Ashwani Kumar Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 9598 of 2007
 

 
Petitioner :- Smt. Beena Srivastava
 
Respondent :- State Of U.P. Thru Secy. Housing Department (Awas) & 2 Ors.
 
Counsel for Petitioner :- Sarvesh Kumar Saxena
 
Counsel for Respondent :- C.Sc..,Sudhir Pandey
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Ashwani Kumar Singh,J.

None appears to press this petition.

Heard learned Standing Counsel.

Due to efflux of time, this petition has become infructuous.

Interim order, if any, is hereby vacated.

Accordingly, this petition is disposed of.

Order Date :- 5.9.2014

RPD

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