Nagrik Parishad Thru President ... vs State Of U.P. Thru Secy. Nagar ...
2014 Latest Caselaw 5914 ALL

Citation : 2014 Latest Caselaw 5914 ALL
Judgement Date : 5 September, 2014

Allahabad High Court

Nagrik Parishad Thru President ... vs State Of U.P. Thru Secy. Nagar ... on 5 September, 2014

Bench: Ravindra Singh, Ashwani Kumar Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 2709 of 2005
 

 
Petitioner :- Nagrik Parishad Thru President Sanjay Kumar Tiwari
 
Respondent :- State Of U.P. Thru Secy. Nagar Vikas & 4 Ors.
 
Counsel for Petitioner :- Ritu Raj Awasthi
 
Counsel for Respondent :- C.S.C.,I.P. Singh
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Ashwani Kumar Singh,J.

None appears to press this petition.

Heard learned Standing Counsel.

Due to efflux of time, this petition has become infructuous.

Interim order, if any, is hereby vacated.

Accordingly, this petition is disposed of.

Order Date :- 5.9.2014

RPD

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