Citation : 2014 Latest Caselaw 5907 ALL
Judgement Date : 5 September, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 51 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 20027 of 2014 Applicant :- Ram Veer Singh Opposite Party :- State Of U.P. Counsel for Applicant :- Kamal Mishra Counsel for Opposite Party :- Govt. Advocate Hon'ble Ramesh Sinha,J.
As prayed, list after three weeks.
Order Date :- 5.9.2014
Ajay
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