Anup Kumar Srivastava vs Prin.Secy. Local Bodies & 4 Ors.
2014 Latest Caselaw 5902 ALL

Citation : 2014 Latest Caselaw 5902 ALL
Judgement Date : 5 September, 2014

Allahabad High Court

Anup Kumar Srivastava vs Prin.Secy. Local Bodies & 4 Ors. on 5 September, 2014

Bench: Ravindra Singh, Ashwani Kumar Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 9759 of 2007
 

 
Petitioner :- Anup Kumar Srivastava
 
Respondent :- Prin.Secy. Local Bodies & 4 Ors.
 
Counsel for Petitioner :- Sanjay Kumar Pathak,Ram Sajiwan Yadav
 
Counsel for Respondent :- C.S.C.,R.K. Sharma
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Ashwani Kumar Singh,J.

None appears to press this petition.

Heard learned Standing Counsel.

Due to efflux of time, this petition has become infructuous.

Interim order, if any, is hereby vacated.

Accordingly, this petition is disposed of.

Order Date :- 5.9.2014

RPD

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