Smt. Veena Srivastava vs U.P. Power Corporation Ltd. Thru ...
2014 Latest Caselaw 5900 ALL

Citation : 2014 Latest Caselaw 5900 ALL
Judgement Date : 5 September, 2014

Allahabad High Court

Smt. Veena Srivastava vs U.P. Power Corporation Ltd. Thru ... on 5 September, 2014

Bench: Ravindra Singh, Ashwani Kumar Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 8648 of 2007
 

 
Petitioner :- Smt. Veena Srivastava
 
Respondent :- U.P. Power Corporation Ltd. Thru M.D. & 3 Ors.
 
Counsel for Petitioner :- A.S. Gaur,A.P.Singh Vatsa
 
Counsel for Respondent :- Manoj Kumar Dwivedi
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Ashwani Kumar Singh,J.

None appears to press this petition.

Heard learned Standing Counsel.

Due to efflux of time, this petition has become infructuous.

Interim order, if any, is hereby vacated.

Accordingly, this petition is disposed of.

Order Date :- 5.9.2014

RPD

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