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Smt. Sunita Jain vs State Of U.P. And Others
2014 Latest Caselaw 5896 ALL

Citation : 2014 Latest Caselaw 5896 ALL
Judgement Date : 5 September, 2014

Allahabad High Court
Smt. Sunita Jain vs State Of U.P. And Others on 5 September, 2014
Bench: Akhtar Husain Khan



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 11
 

 
Case :- APPLICATION U/S 482 No. - 2711 of 2007
 

 
Applicant :- Smt. Sunita Jain
 
Opposite Party :- State Of U.P. And Others
 
Counsel for Applicant :- R.K. Gupta
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Akhtar Husain Khan,J.

The case is passed over on the illness slip of Shri R.K. Gupta, learned counsel for the applicant.

List in the next cause list before the appropriate Bench.

Order Date :- 5.9.2014

RU

 

 

 
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