Munna Lal Verma vs State Of U.P.Thr.Prin Secy ...
2014 Latest Caselaw 5871 ALL

Citation : 2014 Latest Caselaw 5871 ALL
Judgement Date : 4 September, 2014

Allahabad High Court

Munna Lal Verma vs State Of U.P.Thr.Prin Secy ... on 4 September, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 
Case :- MISC. BENCH No. - 3239 of 2007
 
Petitioner :- Munna Lal Verma
 
Respondent :- State Of U.P.Thr.Prin Secy Revenue And Anors.
 
Counsel for Petitioner :- Prabhat Kumar
 
Counsel for Respondent :- C.S.C.,Vinay Shanker
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

None appears to press this petition.

Heard learned Standing Counsel.

Due to efflux of time, this petition has become infructuous.

Interim order, if any, is hereby vacated.

Accordingly, this petition is disposed of.

Order Date :- 4.9.2014

RPD

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