Citation : 2014 Latest Caselaw 5865 ALL
Judgement Date : 4 September, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 1 Case :- WRIT - A No. - 42564 of 2014 Petitioner :- Swati Gupta Respondent :- The State Of U.P. Thru Secy. And 4 Others Counsel for Petitioner :- Sanjay Kumar Dubey,Radha Kant Ojha Counsel for Respondent :- C.S.C.,Shiv Nath Singh,Siddharth Khare Hon'ble Pradeep Kumar Singh Baghel,J.
Learned counsel for respondent no. 2 states that some more time may be granted to dispose of the representation of the petitioner.
Three weeks and no more time is granted to the respondents to decide the representation of the petitioner.
Interim order shall continue till the next date of lisiting.
List accordingly.
Order Date :- 4.9.2014
SKS
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