Kashmir Singh And Others vs State Of U.P. Through Principal ...
2014 Latest Caselaw 5860 ALL

Citation : 2014 Latest Caselaw 5860 ALL
Judgement Date : 4 September, 2014

Allahabad High Court

Kashmir Singh And Others vs State Of U.P. Through Principal ... on 4 September, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 
Case :- MISC. BENCH No. - 3869 of 2007
 
Petitioner :- Kashmir Singh And Others
 
Respondent :- State Of U.P. Through Principal Secy.And Others
 
Counsel for Petitioner :- P.K.Rai
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

None appears to press this petition.

Heard learned Standing Counsel.

Due to efflux of time, this petition has become infructuous.

Interim order, if any, is hereby vacated.

Accordingly, this petition is disposed of.

Order Date :- 4.9.2014

RPD

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