Raj Dev Yadav vs State Of U.P. Thru Secy. And 4 ...
2014 Latest Caselaw 5849 ALL

Citation : 2014 Latest Caselaw 5849 ALL
Judgement Date : 4 September, 2014

Allahabad High Court

Raj Dev Yadav vs State Of U.P. Thru Secy. And 4 ... on 4 September, 2014

Bench: Sheo Kumar Singh, Dinesh Maheshwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 34262 of 2014
 

 
Petitioner :- Raj Dev Yadav
 
Respondent :- State Of U.P. Thru Secy. And 4 Others
 
Counsel for Petitioner :- Vinod Kumar Yadav,Abhishek Kumar Yadav
 
Counsel for Respondent :- C.S.C.,Ajit Kumar Singh,Neeraj Tripathi
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Dinesh Maheshwari,J.

On account of illness slip of learned counsel for the respondent, as prayed, list this matter in the next cause list.

Order Date :- 4.9.2014

M.A.A.

(Dinesh Maheshwari, J.) ( S.K. Singh, J.)

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