Madan vs D.M., Barabanki & Anr.
2014 Latest Caselaw 5848 ALL

Citation : 2014 Latest Caselaw 5848 ALL
Judgement Date : 4 September, 2014

Allahabad High Court

Madan vs D.M., Barabanki & Anr. on 4 September, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 
Case :- MISC. BENCH No. - 9328 of 2007
 
Petitioner :- Madan
 
Respondent :- D.M., Barabanki & Anr.
 
Counsel for Petitioner :- Harbansh Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

None appears to press this petition.

Heard learned Standing Counsel.

Due to efflux of time, this petition has become infructuous.

Interim order, if any, is hereby vacated.

Accordingly, this petition is disposed of.

Order Date :- 4.9.2014

RPD

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