Jagannath Prasad vs Union Of India And 2 Others
2014 Latest Caselaw 5843 ALL

Citation : 2014 Latest Caselaw 5843 ALL
Judgement Date : 4 September, 2014

Allahabad High Court

Jagannath Prasad vs Union Of India And 2 Others on 4 September, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - A No. - 56776 of 2013
 

 
Petitioner :- Jagannath Prasad
 
Respondent :- Union Of India And 2 Others
 
Counsel for Petitioner :- Dr. Akhilesh Kumar Sharma
 
Counsel for Respondent :- A.S.G.I.,Shri Prakash Padia
 

 
Hon'ble Abhinava Upadhya,J.

(Order on Civil Misc.Application No.370937 of 2013)

Sri Puneet Kumar Shukla, Advocate holding brief of Sri Prakash Padia, learned counsel appearing for the applicants-respondents no.2 and 3 submits that he does not wish to press this application.

The application is, accordingly, rejected.

Order Date :- 4.9.2014

SKM

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