Ram Achal vs Union Of India Thru Petroleum & 6 ...
2014 Latest Caselaw 5807 ALL

Citation : 2014 Latest Caselaw 5807 ALL
Judgement Date : 4 September, 2014

Allahabad High Court

Ram Achal vs Union Of India Thru Petroleum & 6 ... on 4 September, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 
Case :- MISC. BENCH No. - 3076 of 2007
 
Petitioner :- Ram Achal
 
Respondent :- Union Of India Thru Petroleum & 6 Ors.
 
Counsel for Petitioner :- R.U. Pandey
 
Counsel for Respondent :- C.S.C.,Dipak Seth,M.E.Khan
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

None appears to press this petition.

Heard learned Standing Counsel.

Due to efflux of time, this petition has become infructuous.

Interim order, if any, is hereby vacated.

Accordingly, this petition is disposed of.

Order Date :- 4.9.2014

RPD

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