Mohd. Tasleem vs State Of U.P.
2014 Latest Caselaw 5802 ALL

Citation : 2014 Latest Caselaw 5802 ALL
Judgement Date : 4 September, 2014

Allahabad High Court

Mohd. Tasleem vs State Of U.P. on 4 September, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 24025 of 2014
 

 
Applicant :- Mohd. Tasleem
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- A.K. Srivastava
 
Counsel for Opposite Party :- Govt. Advocate,Vikas Rana
 

 
Hon'ble Ramesh Sinha,J.

None appears on behalf of the applicant to press the bail application even in the revised list.

List after two weeks before appropriate Bench.

Order Date :- 4.9.2014

Ajay

Download the LatestLaws.com Mobile App