Sparta Security Service Thr. Its ... vs Lucnow Development Authority ...
2014 Latest Caselaw 5801 ALL

Citation : 2014 Latest Caselaw 5801 ALL
Judgement Date : 4 September, 2014

Allahabad High Court

Sparta Security Service Thr. Its ... vs Lucnow Development Authority ... on 4 September, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 
Case :- MISC. BENCH No. - 3338 of 2007
 
Petitioner :- Sparta Security Service Thr. Its Proprotor
 
Respondent :- Lucnow Development Authority Secy Pradhkiran Bhawan
 
Counsel for Petitioner :- Raj Kumar
 
Counsel for Respondent :- K Chandra,Rakesh K Chaudhary,S.K.Yadav Warsi
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

None appears to press this petition.

Heard learned Standing Counsel.

Due to efflux of time, this petition has become infructuous.

Interim order, if any, is hereby vacated.

Accordingly, this petition is disposed of.

Order Date :- 4.9.2014

RPD

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