Manoj Kumar Kushwaha vs State Of U.P. & Others
2014 Latest Caselaw 5800 ALL

Citation : 2014 Latest Caselaw 5800 ALL
Judgement Date : 4 September, 2014

Allahabad High Court

Manoj Kumar Kushwaha vs State Of U.P. & Others on 4 September, 2014

Bench: Amar Saran, Karuna Nand Bajpayee




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 46
 

 
Case :- CRIMINAL APPEAL No. - 3182 of 2010
 

 
Appellant :- Manoj Kumar Kushwaha
 
Respondent :- State Of U.P. & Others
 
Counsel for Appellant :- Rajeev Nayan Singh,K.R.Yadav,S.P. Sharma,Vinod Kumar Tripathi
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Amar Saran,J.

Hon'ble Karuna Nand Bajpayee,J.

Second bail application was released by a Bench consisting of one of us (Hon'ble Amar Saran,J.) and Hon'ble Arvind Kumar Tripathi,J on 24.8.2012 in which it has been stated that ' the case will not be treated as tied up to this Bench.'

List this second bail application at an early date before a Bench to be nominated by Hon'ble the Chief Justice of which one of us (Hon'ble Amar Saran,J) is not a member.

Order Date :- 4.9.2014

Rkb

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