Markandey Ojha vs State Of U.P. And Another
2014 Latest Caselaw 5799 ALL

Citation : 2014 Latest Caselaw 5799 ALL
Judgement Date : 4 September, 2014

Allahabad High Court

Markandey Ojha vs State Of U.P. And Another on 4 September, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- APPLICATION U/S 482 No. - 7983 of 2014
 

 
Applicant :- Markandey Ojha
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Rajiv Lochan Shukla,S.K. Ojha
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

None appears on behalf of the applicant to press the application even in the revised list.

Sri Krishan Mohan Singh, learned counsel for the complainant and Sri S.D. Yadav, learned AGA are present.

List after two weeks .

Order Date :- 4.9.2014

Ajay

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