Hari Om Parasar @ Kanaita vs State Of U.P.
2014 Latest Caselaw 5782 ALL

Citation : 2014 Latest Caselaw 5782 ALL
Judgement Date : 4 September, 2014

Allahabad High Court

Hari Om Parasar @ Kanaita vs State Of U.P. on 4 September, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 25767 of 2014
 

 
Applicant :- Hari Om Parasar @ Kanaita
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- P.K. Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Learned counsel for the applicant submits that the supplementary affidavit is under preparation.

List after two weeks.

Order Date :- 4.9.2014

Ajay

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