Smt. Rahana & 9 Ors. vs District Urban Dev. Agency Thru ...
2014 Latest Caselaw 5752 ALL

Citation : 2014 Latest Caselaw 5752 ALL
Judgement Date : 3 September, 2014

Allahabad High Court

Smt. Rahana & 9 Ors. vs District Urban Dev. Agency Thru ... on 3 September, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 8964 of 2007
 

 
Petitioner :- Smt. Rahana & 9 Ors.
 
Respondent :- District Urban Dev. Agency Thru Project Director & 3 Ors.
 
Counsel for Petitioner :- Prabhat Kumar Tripathi
 
Counsel for Respondent :- R.K. Mehrotra,Illigible,Karunesh Singh Pawar,Shailendra Singh Chauhan
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

None appears to press this petition.

Heard learned Standing Counsel and Sri Shailendra Singh Chauhan, learned counsel for respondent No. 1.

Due to efflux of time, this petition has become infructuous.

Accordingly, this petition is disposed of.

Order Date :- 3.9.2014

RPD

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