M/S Cosmic Designs Pvt. Ltd. Thru ... vs State Of U.P. Thru Prin. Secy. ...
2014 Latest Caselaw 5748 ALL

Citation : 2014 Latest Caselaw 5748 ALL
Judgement Date : 3 September, 2014

Allahabad High Court

M/S Cosmic Designs Pvt. Ltd. Thru ... vs State Of U.P. Thru Prin. Secy. ... on 3 September, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 
Case :- MISC. BENCH No. - 8732 of 2007
 

 
Petitioner :- M/S Cosmic Designs Pvt. Ltd. Thru Director
 
Respondent :- State Of U.P. Thru Prin. Secy. Sanaj Kalyan & Anr.
 
Counsel for Petitioner :- Manish Kumar
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

None appears to press this petition.

Heard learned Standing Counsel.

Due to efflux of time, this petition has become infructuous.

Accordingly, this petition is disposed of.

Order Date :- 3.9.2014

RPD

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