C/M Kheri Pilibhit Upniveshan ... vs Registrar Cooperative Societies ...
2014 Latest Caselaw 5743 ALL

Citation : 2014 Latest Caselaw 5743 ALL
Judgement Date : 3 September, 2014

Allahabad High Court

C/M Kheri Pilibhit Upniveshan ... vs Registrar Cooperative Societies ... on 3 September, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 
Case :- MISC. BENCH No. - 8963 of 2007
 

 
Petitioner :- C/M Kheri Pilibhit Upniveshan Sahkari Vikas Sangh Ltd.& Anr.
 
Respondent :- Registrar Cooperative Societies & 2 Ors.
 
Counsel for Petitioner :- Raj Kumar
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

None appears to press this petition.

Heard learned Standing Counsel.

Due to efflux of time, this petition has become infructuous.

Accordingly, this petition is disposed of.

Order Date :- 3.9.2014

RPD

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