The Commissioner Of Income Tax vs M/S Swarup Vegetable Products ...
2014 Latest Caselaw 5733 ALL

Citation : 2014 Latest Caselaw 5733 ALL
Judgement Date : 3 September, 2014

Allahabad High Court

The Commissioner Of Income Tax vs M/S Swarup Vegetable Products ... on 3 September, 2014

Bench: Tarun Agarwala, Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- INCOME TAX APPEAL No. - 366 of 2006
 

 
Appellant :- The Commissioner Of Income Tax
 
Respondent :- M/S Swarup Vegetable Products Industries Ltd.
 
Counsel for Appellant :- A.N. Mahajan
 
Counsel for Respondent :- P. Agrawal
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Dr. Satish Chandra,J.

The case is passed over on the request of learned counsel for the respondent.

List again peremptorily in the next cause list.

Order Date :- 3.9.2014

pp/

(Dr. Satish Chandra,J.) (Tarun Agarwala,J.)

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