Vishal Srivastava vs State Of U.P. And Others
2014 Latest Caselaw 5718 ALL

Citation : 2014 Latest Caselaw 5718 ALL
Judgement Date : 3 September, 2014

Allahabad High Court

Vishal Srivastava vs State Of U.P. And Others on 3 September, 2014

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - A No. - 4871 of 2011
 

 
Petitioner :- Vishal Srivastava
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Namit Kumar Sharma
 
Counsel for Respondent :- C. S. C.
 

 
Hon'ble Sudhir Agarwal,J.

Sri N.K. Shrma, learned counsel for the petitioner has send his illness slip.

List this case in the next cause list.

Order Date :- 3.9.2014

SKS

Download the LatestLaws.com Mobile App