M/S M.R.P. Infra Thru' Manoj Kumar ... vs State Of U.P. & Another
2014 Latest Caselaw 5714 ALL

Citation : 2014 Latest Caselaw 5714 ALL
Judgement Date : 3 September, 2014

Allahabad High Court

M/S M.R.P. Infra Thru' Manoj Kumar ... vs State Of U.P. & Another on 3 September, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 46702 of 2014
 

 
Petitioner :- M/S M.R.P. Infra Thru' Manoj Kumar Jain
 
Respondent :- State Of U.P. & Another
 
Counsel for Petitioner :- Vinod Tripathi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Abhinava Upadhya,J.

As prayed, put up this matter on Monday, i.e., 8.9.2014 as fresh showing the name of Sri Pankaj Dubey, as counsel for respondent no.2.

Order Date :- 3.9.2014

SKM

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