M/S Bhushan Steel Limited vs Union Of India Thru' Secy Finance ...
2014 Latest Caselaw 5701 ALL

Citation : 2014 Latest Caselaw 5701 ALL
Judgement Date : 3 September, 2014

Allahabad High Court

M/S Bhushan Steel Limited vs Union Of India Thru' Secy Finance ... on 3 September, 2014

Bench: Tarun Agarwala, Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT TAX No. - 1464 of 2009
 

 
Petitioner :- M/S Bhushan Steel Limited
 
Respondent :- Union Of India Thru' Secy Finance (Excise & Customs) & Ors
 
Counsel for Petitioner :- Piyush Agrawal,Bharat Ji Agrawal
 
Counsel for Respondent :- S.S.C. (Indirect Tax),Ashok Singh,S.P.Kesarwani,Zafar Moonis
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Dr. Satish Chandra,J.

The case is passed over on the request of learned counsel for the petitioner.

Order Date :- 3.9.2014

pp/

(Dr. Satish Chandra,J.) (Tarun Agarwala,J.)

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