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Rinku Singh & 2 Ors. vs State Of U.P. Through Prin. Secy. ...
2014 Latest Caselaw 5699 ALL

Citation : 2014 Latest Caselaw 5699 ALL
Judgement Date : 3 September, 2014

Allahabad High Court
Rinku Singh & 2 Ors. vs State Of U.P. Through Prin. Secy. ... on 3 September, 2014
Bench: B. Amit Sthalekar



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 21
 

 
Case :- SERVICE SINGLE No. - 1221 of 2014
 

 
Petitioner :- Rinku Singh & 2 Ors.
 
Respondent :- State Of U.P. Through Prin. Secy. Deptt. Of Health Edu. Lko.
 
Counsel for Petitioner :- Vidhu Bhushan Kalia
 
Counsel for Respondent :- C.S.C.,B.K.Shukla,Vinayak Saxena
 

 
Hon'ble B. Amit Sthalekar,J.

Allowed.

For orders see my order of date passed on the W.P. No. 687 (S/S) of 2014.

Order Date :- 3.9.2014

o.k.

 

 

 
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