M/S L.H. Sugar Factories Ltd. Thru ... vs State Of U.P. Thru Prin.Secy. ...
2014 Latest Caselaw 5695 ALL

Citation : 2014 Latest Caselaw 5695 ALL
Judgement Date : 3 September, 2014

Allahabad High Court

M/S L.H. Sugar Factories Ltd. Thru ... vs State Of U.P. Thru Prin.Secy. ... on 3 September, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 
Case :- MISC. BENCH No. - 8965 of 2007
 

 
Petitioner :- M/S L.H. Sugar Factories Ltd. Thru Occupier
 
Respondent :- State Of U.P. Thru Prin.Secy. Sugar & 2 Ors.
 
Counsel for Petitioner :- Dhruv Mathur,Mudit Agrawal
 
Counsel for Respondent :- Cs.C..,Puneet Chandra
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

None appears to press this petition.

Heard learned Standing Counsel.

Due to efflux of time, this petition has become infructuous.

Accordingly, this petition is disposed of.

Order Date :- 3.9.2014

RPD

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