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Anil Kumar Nigam vs Spl Judge Anti Corruption C.B.I ...
2014 Latest Caselaw 5690 ALL

Citation : 2014 Latest Caselaw 5690 ALL
Judgement Date : 3 September, 2014

Allahabad High Court
Anil Kumar Nigam vs Spl Judge Anti Corruption C.B.I ... on 3 September, 2014
Bench: Ravindra Singh, Vishnu Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 8474 of 2014
 

 
Petitioner :- Anil Kumar Nigam
 
Respondent :- Spl Judge Anti Corruption C.B.I Court No 1 Ghaziabad And Ors
 
Counsel for Petitioner :- Himanshu Shekhar
 
Counsel for Respondent :- Amarjeet Singh Rakhra,Manish Kumar
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

Heard learned counsel for the petitioner, learned A.G.A. and Sri Amarjeet Singh Rakhra, learned counsel for the C.B.I.

This petition is disposed of as withdrawn with liberty  to file fresh application before appropriate forum.

Order Date :- 3.9.2014

RPD

 

 

 
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