Qamruddin Khan & Others vs State Of U.P.
2014 Latest Caselaw 5686 ALL

Citation : 2014 Latest Caselaw 5686 ALL
Judgement Date : 3 September, 2014

Allahabad High Court

Qamruddin Khan & Others vs State Of U.P. on 3 September, 2014

Bench: Amar Saran, Karuna Nand Bajpayee




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 46
 

 
Case :- CRIMINAL APPEAL No. - 4377 of 2006
 

 
Appellant :- Qamruddin Khan & Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- I.M. Khan,P.C. Srivastava
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Amar Saran,J.

Hon'ble Karuna Nand Bajpayee,J.

Office is directed to send a reminder by Fax within three days to call for lower court record within four weeks.

List in the week commencing 6.10.2014.

Order Date :- 3.9.2014

Rkb

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