Citation : 2014 Latest Caselaw 5680 ALL
Judgement Date : 3 September, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 51 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 19619 of 2014 Applicant :- Raj Kumar Kushwaha Alias Bhola Opposite Party :- State Of U.P. Counsel for Applicant :- Rakesh Kumar Mathur Counsel for Opposite Party :- Govt. Advocate Hon'ble Ramesh Sinha,J.
The case is passed over on the illness slip of Sri Rakesh Kumar Mathur, learned counsel for the applicant.
List after four weeks.
Order Date :- 3.9.2014
Ajay
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