Kamlesh Kumar Mishra vs State Of U.P.
2014 Latest Caselaw 5675 ALL

Citation : 2014 Latest Caselaw 5675 ALL
Judgement Date : 3 September, 2014

Allahabad High Court

Kamlesh Kumar Mishra vs State Of U.P. on 3 September, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 15879 of 2014
 

 
Applicant :- Kamlesh Kumar Mishra
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- A.P. Tewari,A.P. Singh,R.K. Upadhyay
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Rejoinder affidavit filed by Sri Shikhar Srivastava, Advocate holding brief of Sri R.K. Upadhyay, learned counsel for the applicant is taken on record.

List after three weeks.

Order Date :- 3.9.2014

Ajay

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