Raffiq Ullah Khan vs State Of U.P. Thru Secy. ...
2014 Latest Caselaw 5652 ALL

Citation : 2014 Latest Caselaw 5652 ALL
Judgement Date : 2 September, 2014

Allahabad High Court

Raffiq Ullah Khan vs State Of U.P. Thru Secy. ... on 2 September, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 
Case :- MISC. BENCH No. - 3649 of 2007
 

 
Petitioner :- Raffiq Ullah Khan
 
Respondent :- State Of U.P. Thru Secy. Monorities & 3 Ors.
 
Counsel for Petitioner :- R.P. Singh
 
Counsel for Respondent :- C.S.C.,Abhishek Ranjan
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

None appears to press this petition.

Heard learned Standing Counsel.

Due to efflux of time, this petition has become infructuous.

Accordingly, this petition is disposed of.

Order Date :- 2.9.2014

RPD

Download the LatestLaws.com Mobile App