Aidal Singh vs Assistant Housing Commsioner ...
2014 Latest Caselaw 5645 ALL

Citation : 2014 Latest Caselaw 5645 ALL
Judgement Date : 2 September, 2014

Allahabad High Court

Aidal Singh vs Assistant Housing Commsioner ... on 2 September, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 
Case :- MISC. BENCH No. - 4154 of 2007
 

 
Petitioner :- Aidal Singh
 
Respondent :- Assistant Housing Commsioner Assistant Registrar And Anors
 
Counsel for Petitioner :- M.A.Saddiqui
 
Counsel for Respondent :- M Chandra
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

None appears to press this petition.

Heard learned Standing Counsel.

Due to efflux of time, this petition has become infructuous.

Accordingly, this petition is disposed of.

Order Date :- 2.9.2014

RPD

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