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Smt. Swaroop Kumari Bakshi vs State Of U.P. Thru Secy. Revenue & 4 ...
2014 Latest Caselaw 5641 ALL

Citation : 2014 Latest Caselaw 5641 ALL
Judgement Date : 2 September, 2014

Allahabad High Court
Smt. Swaroop Kumari Bakshi vs State Of U.P. Thru Secy. Revenue & 4 ... on 2 September, 2014
Bench: Ravindra Singh, Vishnu Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 
Case :- MISC. BENCH No. - 1723 of 2007
 

 
Petitioner :- Smt. Swaroop Kumari Bakshi
 
Respondent :- State Of U.P. Thru Secy. Revenue & 4 Ors.
 
Counsel for Petitioner :- Alok Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

None appears to press this petition.

Heard learned Standing Counsel.

Due to efflux of time, this petition has become infructuous.

Accordingly, this petition is disposed of.

Order Date :- 2.9.2014

RPD

 

 

 
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