Habibullah vs Civil Judge (J.D.),Pratapgarh & ...
2014 Latest Caselaw 5632 ALL

Citation : 2014 Latest Caselaw 5632 ALL
Judgement Date : 2 September, 2014

Allahabad High Court

Habibullah vs Civil Judge (J.D.),Pratapgarh & ... on 2 September, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 
Case :- MISC. BENCH No. - 1431 of 2007
 

 
Petitioner :- Habibullah
 
Respondent :- Civil Judge (J.D.),Pratapgarh & Anr.
 
Counsel for Petitioner :- R.K. Upadhyay
 
Counsel for Respondent :- C.Sc..
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

None appears to press this petition.

Heard learned Standing Counsel.

Due to efflux of time, this petition has become infructuous.

Accordingly, this petition is disposed of.

Order Date :- 2.9.2014

RPD

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