Citation : 2014 Latest Caselaw 5621 ALL
Judgement Date : 2 September, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 7 Case :- MISC. BENCH No. - 1563 of 2007 Petitioner :- Ram Das Respondent :- State Of U.P. Thru Secy. Food & Cv.Supplies & 2 Ors. Counsel for Petitioner :- R.N. Shukla Counsel for Respondent :- C.Sc..,Sanjeev Pandey Hon'ble Ravindra Singh,J.
Hon'ble Vishnu Chandra Gupta,J.
None appears to press this petition.
Heard learned Standing Counsel.
Due to efflux of time, this petition has become infructuous.
Accordingly, this petition is disposed of.
Order Date :- 2.9.2014
RPD
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