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Yatendra Kumar Tiwari vs State Of U.P. And 3 Ors
2014 Latest Caselaw 5614 ALL

Citation : 2014 Latest Caselaw 5614 ALL
Judgement Date : 2 September, 2014

Allahabad High Court
Yatendra Kumar Tiwari vs State Of U.P. And 3 Ors on 2 September, 2014
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 
Civil Misc. Correction Application No. 288425 of 2014
 
In
 
Case :- WRIT - A No. - 44184 of 2014
 

 
Petitioner :- Yatendra Kumar Tiwari
 
Respondent :- State Of U.P. And 3 Ors
 
Counsel for Petitioner :- D.K. Srivastava
 
Counsel for Respondent :- C.S.C.,R.B. Yadav
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

The correction application is allowed in terms of the prayer made therein.

Necessary correction has been made in original. Office to correct the same in certified copy, if already issued.

Order Date :- 2.9.2014

SKS

 

 

 
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