Virendra Kumar Tripathi vs State Of U.P. And Another
2014 Latest Caselaw 5606 ALL

Citation : 2014 Latest Caselaw 5606 ALL
Judgement Date : 2 September, 2014

Allahabad High Court

Virendra Kumar Tripathi vs State Of U.P. And Another on 2 September, 2014

Bench: Karuna Nand Bajpayee




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 46
 

 
Case :- APPLICATION U/S 482 No. - 27223 of 2012
 

 
Applicant :- Virendra Kumar Tripathi
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Ramesh Kumar Shukla
 
Counsel for Opposite Party :- Govt. Advocate,Alok Kumar Rai
 

 
Hon'ble Karuna Nand Bajpayee,J.

The case is passed over on the request of learned counsel for the applicant.

List in the next cause list.

Interim order, if any, is extended till the next date of listing.

Order Date :- 2.9.2014

Rkb

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