Fateh Bahadur Singh And 2 Ors vs State Of U.P. And 2 Ors
2014 Latest Caselaw 5598 ALL

Citation : 2014 Latest Caselaw 5598 ALL
Judgement Date : 2 September, 2014

Allahabad High Court

Fateh Bahadur Singh And 2 Ors vs State Of U.P. And 2 Ors on 2 September, 2014

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 
Civil Misc. Correction Application No. 282485 of 2014
 
In 
 
Case :- WRIT - A No. - 44294 of 2014
 

 
Petitioner :- Fateh Bahadur Singh And 2 Ors
 
Respondent :- State Of U.P. And 2 Ors
 
Counsel for Petitioner :- Sanjay Kumar Mishra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

The correction application is rejected.

After perusal of the order, it is evident that there is no correction in it. In the garb of correction application, the petitioner wants to get the order modified. It is accordingly rejected.

Order Date :- 2.9.2014

SKS

Download the LatestLaws.com Mobile App