Vikas Kumar (Advocate) vs The Registrar General High Court ...
2014 Latest Caselaw 5594 ALL

Citation : 2014 Latest Caselaw 5594 ALL
Judgement Date : 2 September, 2014

Allahabad High Court

Vikas Kumar (Advocate) vs The Registrar General High Court ... on 2 September, 2014

Bench: Sheo Kumar Singh, Dinesh Maheshwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 46560 of 2014
 

 
Petitioner :- Vikas Kumar (Advocate)
 
Respondent :- The Registrar General High Court And 3 Others
 
Counsel for Petitioner :- Anurag Yadav
 
Counsel for Respondent :- Manish Goyal
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Dinesh Maheshwari,J.

As prayed, put up this matter on 4th September, 2014, as fresh.

Order Date :- 2.9.2014

M.A.A.

( Dinesh Maheshwari, J.) ( S.K. Singh, J.)

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